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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(ii) in Punjab Urban Planning and Development Building Rules, 2018

(ii)The applicant/owner shall submit a certificate from an architect/ Civil Engineer confirming that the building plans conform to the Punjab Energy Conservation Building Code and is duly verified by Punjab Energy Development Agency (PEDA) along with the application approval of building plan.