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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1)(ab) in The Anna University of Technology, Madurai Act, 2010

(ab)to suspend and take disciplinary action on the University Assistant Professors, University Associate Professors, University, Professors and the Teachers and other employees of the University;