Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 5 in The U.P. Employees' State Insurance Homeopathic Pharmacist Service Rules, 1997 5. Source of recruitment. - Recruitment to the post of Homeopathic Pharmacist in the service shall be made, by direct recruitment through the Commission.
