Himachal Pradesh High Court
Vinay Chaudhary vs . State & Ors. on 25 November, 2024
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Vinay Chaudhary Vs. State & Ors.
CWP No. 12138/2024 25.11.2024 Present: Mr. Vijender Katoch, Advocate, for the petitioner.
Mr. Y.P.S. Dhaulta, Mr. L.N. Sharma, Mr. Amandeep Sharma, Additional Advocates General with Ms. Leena Guleria, Deputy Advocate General, for the respondents/State.
Notice. Mr. Y.P.S. Dhaulta, learned Additional Advocate General, accepts notice on behalf of the respondents. Reply be filed within four weeks.
List thereafter.
CMP No. 19967/2024 The application is disposed of with a direction to the applicant/petitioner to file translated copy of the documents in issue before the next date of hearing.
Jyotsna Rewal Dua Judge 25th November, 2024 (rohit)