Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Iase University vs State Of Haryana And Ors Department Of ... on 17 March, 2015

     ITEM NO.28                         REGISTRAR COURT. 1                 SECTION IVB

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Petition(s) for Special Leave to Appeal (C)                  No(s).   5809/2013


     IASE UNIVERSITY                                                    Petitioner(s)

                                                   VERSUS

     STATE OF HARYANA & ORS.                                            Respondent(s)


     WITH
     SLP(C) No. 5827/2013
     (With Office Report)


     Date : 17/03/2015 This petition was called on for hearing today.



     For Petitioner(s)
                                        Mr. Arvind Minocha,Adv.


     For Respondent(s)
                                        Mr Gautam Sharma, Adv.
                                        Dr. Monika Gusain,Adv.
                                        Mr Prabhoo Dayal Tiwari, Adv.



                             UPON hearing the counsel the Court made the following
                                                O R D E R

Respondent no.3 has failed to file counter affidavit despite last opportunity given for the purpose. Since the time stipulated for the purpose has already expired, further Signature Not Verified opportunity is declined.

Hema Joshi Date: 2015.03.23 17:27:29 IST Reason:

Counter affidavit of both the remaining respondents has already come on record.

Item No.28 Matter stands complete. Registry to process for listing before the Hon'ble Court as per rules alongwith the connected matter.

SLP(C) NO.5827/2013 Petitioner has failed to take steps to effect service on respondent no.5 despite last opportunity. Let the matter be placed before the Hon'ble Judge in Chambers for further directions.

(RACHNA GUPTA) Registrar