Delhi High Court - Orders
Irb Infrastructure Developers Ltd vs National Highways Authority Of India & ... on 3 October, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~85 & 66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13905/2024 & CM APPLs. 58236-58238/2024
IRB INFRASTRUCTURE DEVELOPERS LTD .....Petitioner
Through: Mr. Rajiv Nayar and Mr. Vikram
Nankani, Senior Advocates with Mr.
Pratyush Shrivasta and Mr. Aalam Bir
Singh Nijjar, Advocates.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
.....Respondent
Through: Mr. Ankur Mittal, Ms. Ikshita Parihar
and Mr. Shubham Sharma, Advocates
for NHAI.
+ W.P.(C) 13614/2024 & CM APPLs. 56993-56995/2024, 58197-
58198/2024
IRB INFRASTRUCTURE TRUST .....Petitioner
Through: Mr. Rajiv Nayar, Mr. Vikram
Nankani and Mr. Vivek Kohli, Senior
Advocates with Mr. Karan B., Ms.
Devika Mohan, Mr. Anirudh Bakhru
and Mr. Pratyush Shrivastava,
Advocates.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ANR.
.....Respondents
Through: Mr. Ankur Mittal, Ms. Ikshita Parihar
and Mr. Shubham Sharma, Advocates
for NHAI.
Ms. Radhika Bishwajit Dubey, CGSC
with Ms. Drishti Rawal, Advocate for
R-3.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/10/2024 at 00:49:48
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 03.10.2024
1. Mr. Rajiv Nayar, Senior Counsel for Petitioner, states that extensive arguments are required to be addressed in these matters.
2. Considering the fact that in the second half there is a Full Court Reference, list these matters for consideration on 7th October, 2024.
SANJEEV NARULA, J OCTOBER 3, 2024 as This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/10/2024 at 00:49:48