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[Cites 0, Cited by 0] [Section 26(8)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(8)(ii) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(ii)any officer of a scheduled bank with which the benamidar or such other person maintains an account or has other regular dealings ; or