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Union of India - Section

Section 13 in Protection of Plant Varieties and Farmers' Rights Rules, 2003

13. Salary, allowances, conditions of service, leave, pension, provident fund, etc., of the Chairperson. - The Chairperson shall be entitled to such salary, allowances, leave, pension, provident fund and other perquisites as are admissible to a Secretary to the Government of India.