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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 69(b) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(b)inquire, suo motu or otherwise deprivation of rights of persons with disabilities and safeguards available to them in respect of matters and take up the matter with appropriate authorities for corrective action ;