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Punjab-Haryana High Court

M/S Rex Builders Pvt.Ltd. & Ors vs State Of Haryana & Ors on 10 February, 2016

Author: Rajesh Bindal

Bench: Rajesh Bindal

                                                                    VARINDER SINGH
                                                                    2016.02.15 10:30
           IN THE HIGH COURT OF PUNJAB AND HARYANA                  I attest to the accuracy and integrity
                                                                    of this document
                                                                    Punjab & Haryana High Court at
                        AT CHANDIGARH                               Chandigarh




                                      CWP No. 14938 of 2014 (O&M)


M/s Rex Builders Private Limited and others             .. Petitioners
                                 versus
State of Haryana and others                             .. Respondents


Coram:       Hon'ble Mr. Justice Rajesh Bindal


Present:     Mr. Shekhar Verma, Advocate, for the petitioners.

             Mr. Lokesh Sinhal, Additional Advocate General, Haryana.


Rajesh Bindal, J.

For orders, see detailed reasons recorded in a separate order of even date passed in CWP No. 19648 of 2013 M/s Bestech India Private Limited vs The State of Haryana and others.





10.2.2016                                         (Rajesh Bindal)
vs                                                        Judge