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Union of India - Section

Section 27 in The Armed Forces Tribunal Act, 2007

27. Power of Chairperson to transfer cases from one Bench to another .-On the application of any of the parties and after notice to the parties concerned, and after hearing such of them as he may desire to be heard, or on his own motion without such notice, the Chairperson may transfer any case pending before one Bench for disposal, to any other Bench.