Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 88 in The Rajasthan Distilleries Rules, 1977 88. Spirit not to be removed except under a pass. - No spirit shall be removed except under a pass granted by the officer empowered in this behalf.
