Section 9(1) in National Savings Recurring Deposit Scheme, 2019

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Union of India - Subsection

Section 9(1) in National Savings Recurring Deposit Scheme, 2019

(1)An account in which sixty monthly deposits have been made during its maturity period or maturity period as extended under sub-paragraph (1) of paragraph 6, the account holder shall be paid, at the end of such period, to receive an amount, by making an application in Form-3, as specified in the table below:-

Period during which account is opened	Amount (Rupees) repayable on an account of100 rupees denomination
From the date of notification	7231.38
Amount repayable inclusive of interest on anaccount of any other denomination shall be proportionate to theamount specified in the table.

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Union of India - Subsection

Section 9(1) in National Savings Recurring Deposit Scheme, 2019