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[Cites 0, Cited by 0] [Section 184] [Entire Act]

State of Goa - Subsection

Section 184(b) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(b)the responsible person for maintenance of safety nets and their use ensures safe fixing of such safety nets and provide such safety nets with suitable and sufficient anchorage so that the purposes for which such safety net is intended for use, is served: