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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010

(1)On and from the First day of November 2010 the properties, interests in property, rights and liabilities which before the said date belonged to the Board as specified in Schedules A,B and C shall stand transferred to and vest in the State Government for the purposes of further transfers under this Scheme.