Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1)(b) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(b)were working on aided posts immediately before the fifth day of February, 1987 and continue to work as such after that date.