Punjab-Haryana High Court
Manjeet Singh vs Manjeet Kaur And Others on 10 February, 2014
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO NO. 828 of 2014 (O&M)
DECIDED ON : 10.02.2014
Manjeet Singh
...Appellant-Claimant
versus
Manjeet Kaur and others
...Respondents
CORAM : HON'BLE MR. JUSTICE AJAY TEWARI
Present : Mr. Vivek Goel, Advocate for the appellant.
AJAY TEWARI, J. (ORAL)
Learned counsel for the appellant prays for permission to withdraw the present appeal since the matter has been compromised and prays that Rs.25,000/- deposited be transmitted to the executing Court for payment to the claimants.
Ordered accordingly.
Dismissed as withdrawn.
FEBRUARY 10, 2014 (AJAY TEWARI)
Manoj Bhutani JUDGE
Manoj Kumar
2014.02.12 17:07
I attest to the accuracy and
integrity of this document