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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in Rajasthan Schools (Regulation of Collection of Fee) Act, 2013

(1)There shall be constituted by the Government a District Committee in every district, which shall consist of a Chairperson, who shall be an officer of the Education Department not below the rank of a District Education Officer, and such other members as may be prescribed.