Section 25(i) in The U.P. Pravidhik Shiksha Adhiniyam, 1962
(i)the Board of Technical Education (hereinafter called the Technical Education Board) constituted under G.O. No. 1687-A/III-160-K-1958, dated May 13, 1958, as modified from time to time, shall be deemed to be the Board established under Section 3 till such Board is established in accordance with the provisions of that Section and Section 5, and upon the Board being so established the Technical Education Board shall stand dissolved;
