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Punjab-Haryana High Court

Dheeraj Singh vs State Of Haryana & Others on 18 December, 2012

Author: Augustine George Masih

Bench: Augustine George Masih

            IN THE PUNJAB AND HARYANA HIGH COURT
                         AT CHANDIGARH

                                      CWP No. 25235 of 2012
                                      Date of Decision: 18.12.2012

Dheeraj Singh
                                                            .........Petitioner
                             Versus

State of Haryana & others
                                                      ............ Respondents
                             *****

CORAM : HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

Present:-     Mr. Gaurav Singla, Advocate
              for the petitioner.

                    *****

AUGUSTINE GEORGE MASIH, J.(ORAL)

Counsel for the petitioner prays for withdrawal of the writ petition with liberty to avail alternative remedy in accordance with law.

Dismissed as withdrawn with liberty aforesaid.



18.12.2012                            (AUGUSTINE GEORGE MASIH)
   'sp'                                        JUDGE