Punjab-Haryana High Court
Dheeraj Singh vs State Of Haryana & Others on 18 December, 2012
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE PUNJAB AND HARYANA HIGH COURT
AT CHANDIGARH
CWP No. 25235 of 2012
Date of Decision: 18.12.2012
Dheeraj Singh
.........Petitioner
Versus
State of Haryana & others
............ Respondents
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CORAM : HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present:- Mr. Gaurav Singla, Advocate
for the petitioner.
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AUGUSTINE GEORGE MASIH, J.(ORAL)
Counsel for the petitioner prays for withdrawal of the writ petition with liberty to avail alternative remedy in accordance with law.
Dismissed as withdrawn with liberty aforesaid.
18.12.2012 (AUGUSTINE GEORGE MASIH) 'sp' JUDGE