Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 17 in The Apprentices Act, 1961 17. Conduct and discipline.— In all matters of conduct and discipline, the apprentice shall be governed by the rules and regulations qapplicable to employees of the corresponding category in the establishment in which the apprentice is undergoing training.
