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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(f) in Tamil Nadu Preservation of Private Forests Rules, 1946

(f)On receipt of order of the Collector granting permission to burn charcoal, the applicant should furnish a security deposit of Rs. 300 (Three hundred only) to the District Forest Officer concerned.