Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Uttarakhand - Subsection Section 33(3) in National Law University of Uttarakhand Act, 2011 (3)The Fund of the University may be utilized for such purpose of the University and in such manner as may be prescribed.
