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[Cites 0, Cited by 0] [Section 145] [Entire Act]

NCT Delhi - Subsection

Section 145(6) in The New Delhi Municipal Council Act, 1994

(6)" water fittings" includes pipes (other than mains), taps, cocks, valves, ferrules, meters, cisterns, baths and other similar apparatus used in connection with the supply and use of water.