Calcutta High Court
Vhyom Mines And Minerals Private ... vs Aloke Steels Private Limited on 25 July, 2023
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
ORDER SHEET
OCD-6
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
[COMMERCIAL DIVISION]
IA No. GA/5/2022
In
CS/170/2021
VHYOM MINES AND MINERALS PRIVATE LIMITED
VERSUS
ALOKE STEELS PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 25th July, 2023.
Appearance:
Mr. Shaunak Mitra, Adv. Mr. Shaunak Sengupta, Adv. Mr. Dripto Majumdar, Adv. Mr. Pallav Samajdar, Adv.
Mr. Pintu Ghosh, Adv.
Mr. U. Garodia, Adv.
Mr. Aditya Garodia, Adv.
The Court:- Argument on behalf of the defendant for rejection of the plaint is resumed and concluded.
Let this matter retain its position in the list for reply on behalf of the plaintiff.
(ARINDAM MUKHERJEE, J.) snn