Patna High Court - Orders
Durganand Jha vs The Bihar State Electricity Bo on 27 January, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.12471 of 2005
Durganand Jha, Son of Late Murlidhar Jha, resident of Village-
Janarh, P.S. Aurai, District-Muzaffarpur --- Petitioner
Versus
1. THE BIHAR STATE ELECTRICITY BOARD, Vidyut
Bhawan,Patna-1
2. Chairman, Bihar State Electricity Board, Vidyut Bhawan,Patna
3. Financial Controller-I, Bihar State Electricity Board, Vidyut
Bhawan, Patna
4. Dy. Director of Accounts, ( Headquarter), Bihar State Electricity
Board,Patna
5. Electrical Superintending Engineer, Transmission Circle,
Bhikanpura, P.O. Khabara, Muzaffarpur ---- Respondents
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02 27-01-2011Sri Diwakar Prasad Karn,learned counsel for the petitioner submits that in view of the stand taken by the Respondent Bihar State Electricity Board, the grievances of the petitioner have already been redressed. Accordingly, he does not want to press this petition.
The petition stands dismissed as not pressed.
NKS/- ( Rakesh Kumar, J.)