Supreme Court - Daily Orders
Radha Bai @ Chotibai Kanojiya vs Raghunath Kachi on 31 August, 2018
Bench: Madan B. Lokur, S. Abdul Nazeer
ITEM NO.15 COURT NO.3 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 27490/2018
(Arising out of impugned final judgment and order dated 14-02-2018
in IA No. 17164/2017 passed by the High Court Of M.P Principal Seat
At Jabalpur)
RADHA BAI @ CHOTIBAI KANOJIYA Petitioner(s)
VERSUS
RAGHUNATH KACHI & ORS. Respondent(s)
(FOR I.R. and IA No.117922/2018-CONDONATION OF DELAY IN FILING and
IA No.117924/2018-EXEMPTION FROM FILING O.T. )
Date : 31-08-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Rajeev Kumar Bansal, AOR
Mr. M.P. Singh, Adv.
Mr. Prashant Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending application is disposed of.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.08.31 15:56:08 IST Reason: