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Supreme Court - Daily Orders

Radha Bai @ Chotibai Kanojiya vs Raghunath Kachi on 31 August, 2018

Bench: Madan B. Lokur, S. Abdul Nazeer

     ITEM NO.15                              COURT NO.3                 SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 27490/2018

     (Arising out of impugned final judgment and order dated 14-02-2018
     in IA No. 17164/2017 passed by the High Court Of M.P Principal Seat
     At Jabalpur)

     RADHA BAI @ CHOTIBAI KANOJIYA                                       Petitioner(s)

                                                    VERSUS

     RAGHUNATH KACHI & ORS.                            Respondent(s)
     (FOR I.R. and IA No.117922/2018-CONDONATION OF DELAY IN FILING and
     IA No.117924/2018-EXEMPTION FROM FILING O.T. )

     Date : 31-08-2018                 This petition was called on for hearing today.

     CORAM :                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                                       HON'BLE MR. JUSTICE S. ABDUL NAZEER

     For Petitioner(s)                 Mr. Rajeev Kumar Bansal, AOR
                                       Mr. M.P. Singh, Adv.
                                       Mr. Prashant Kumar, Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                 O R D E R

Delay condoned.

The special leave petition is dismissed.

Pending application is disposed of.

(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.08.31 15:56:08 IST Reason: