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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in Private Limited Company and Unlisted Public Limited Company (Buy-Back of Securities) Rules, 1999

(2)The Offer for buyback shall remain open to the members for a period not less than 15 days and not exceeding 30 days from the date of despatch of letter of offer.