Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Arunachal Pradesh - Subsection Section 34(1) in Arunachal Pradesh Nursing Council Act, 2011 (1)The State Government may by notification in the Official Gazette make rules to carry out all or any of the purposes of this Act.
