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State of Tamilnadu - Section

Section 5 in General Rules to Regulate the Grazing of Cattle in Government Forest in Times of Drought

5.

Professional graziers and cattle-breeders may be permitted to share with agriculturists in such grazing as is allowed; but they should not be considered entitled to enjoy such grazing free of payment. The Sugalis are, however, entitled to the same concessions as the Agriculturists.