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[Cites 0, Cited by 0] [Section 30A(1)] [Section 30A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 30A(1)(ii) in The Himachal Pradesh Town and Country Planning Act, 1977

(ii)Commercial activities such as basic commercial activities like shops of general merchandise, cobbler, barber, tailoring, fruit, vegetable, tea or sweet, eating places and dhabas, chemist and farm produce sale depot;