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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(1)(iv) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

(iv)the provisions for enforcing the draft development plan and stating the manner in which permission for development may be obtained;