Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Meghalaya - Subsection Section 21(2) in The Meghalaya Prevention Of Gambling Act, 1970 (2)For sub-sections (2) and (3) of section 1, the following sub-section shall be substituted, namely:-“(2) Is extends to the whole of Meghalaya except Shillong.”
