Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Haryana - Subsection Section 1(3) in The Punjab Homeopathic Practitioners Act, 1965 (3)It shall come into force on [25th September, 1965] [Inserted vide Notification No. GSR 227/PA 17/65/S/1/66 dated 24.9.1966.]
