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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(5) in The Assam Alienation of Land (Regulation) Act, 1980

(5)The decision of the State Government on such appeal and, where no such appeal is preferred, the decision of the Collector under sub-section (1) shall be final.