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[Cites 0, Cited by 1] [Section 7(3)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(3)(n) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(n)that every clinical establishment shall immediately after coming into force of this Act, implement e-Prescription, maintain Electronic Medical Records and provide a set of all medical records and treatment details along with the discharge summary at the time of discharge of the service recipient;