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[Cites 0, Cited by 0] [Section 81H(5)] [Section 81H] [Entire Act]

State of Kerala - Subsection

Section 81H(5)(f) in Kerala Factories Rules, 1957

(f)It shall be clearly indicated on every locomotive crane in English and in language understood by the majority of the workers in the factory, for what weight of load and at what radius the crane is safe.