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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Puducherry - Subsection

Section 7(1)(b) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973

(b)a person who is a minor, lunatic, idiot, or is subject to a like disability, the return shall be furnished by the guardian, manager or other person in charge of such person or of the property of such person.