Bombay High Court
Parag Milk Foods Private Limited vs Pastonji Brands And Holding Private ... on 18 April, 2022
Author: Sandeep K. Shinde
Bench: Sandeep K. Shinde
12-AO-887-2015.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER NO.887 OF 2015
WITH
CIVIL APPLICATION NO.1079 OF 2015
Parag Milk Foods Private
Limited ...Appellant
Vs
Pastonji Brands and Holding
Private Limited and Anr. ... Respondents
...
Mr. Aakash Joshi i/by MAG Legal for Appellant. None for respondents.
CORAM : SANDEEP K. SHINDE J. DATE : APRIL 18, 2022. P.C. :
Learned counsel for the appellant, on instructions, submits that the appellant-company, has been transformed into Public Limited Company. In that view of the matter, he seeks leave to amend cause-title. Appropriate application shall be filed within two weeks from today.
Stand over to 16th June, 2022.
(SANDEEP K. SHINDE, J.) Shivgan 1/1 ::: Uploaded on - 19/04/2022 ::: Downloaded on - 20/04/2022 03:49:33 :::