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Madras High Court

Maria Singari vs The Dig Bsf(Rr Cell) on 18 November, 2025

                                                                                       WP(MD). No.32922 of 2025



                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 Dated : 18.11.2025

                                                         CORAM

                           THE HONOURABLE MR. JUSTICE K.KUMARESH BABU

                                            WP(MD)No.32922 of 2025


                     Maria Singari                                                       ... Petitioner

                                                              Vs


                     1. The Dig Bsf(RR Cell)
                        FHQ, New Delhi.

                     2. The Commandant,
                         National Training Centre For Dogs,
                         Border Security Force,
                         Tekanpur, Gwalior,
                         Madhyapradesh State - 475 005.                                  ... Respondents


                     PRAYER:- Writ Petition is filed under Article 226 of the Constitution of
                     India, praying this Court to issue a Writ of Mandamus directing the
                     respondents to pass an order on the petitioners representation dated
                     22.08.2025 for granting family pension to the petitioner on the death of
                     her husband Late.M.Cruz Jayaseelan who served on the Border Security
                     Force and died on 18.03.2025.



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https://www.mhc.tn.gov.in/judis              ( Uploaded on: 08/12/2025 09:20:37 pm )
                                                                                            WP(MD). No.32922 of 2025




                                        For Petitioner             : Mr.P.Prabhakaran
                                        For Respondents            : Mr.G.Rajaram



                                                              ORDER

This Writ Petition is filed seeking Writ of Mandamus, to direct the respondents to pass an order on the petitioner's representation dated 22.08.2025 for granting family pension to the petitioner on the death of her husband Late.M.Cruz Jayaseelan who served on the Border Security Force and died on 18.03.2025.

2. Heard the submission of both sides counsel and perused the materials available on record.

3. Eventhough the petitioner has sought for a positive direction seeking to direct the respondents for granting family pension to the petitioner on the death of her husband by considering her representation dated 22.08.2025, this Court without going into the merits of the claim made in the writ petition, directs the second respondent to consider the representation of the petitioner dated 22.08.2025 on merits and in 2/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 08/12/2025 09:20:37 pm ) WP(MD). No.32922 of 2025 accordance with law within a period of Eight (8) weeks from the date of receipt of a copy of this order.

18.11.2025 NCC : yes / no Index : yes / no Internet : yes / no tta TO:

1. The Dig Bsf(Rr Cell) Fhq, New Delhi.
2. The Commandant National Training Centre For Dogs, Border Security Force, Tekanpur, Gwalior, Madhyapradesh State - 475 005.
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https://www.mhc.tn.gov.in/judis ( Uploaded on: 08/12/2025 09:20:37 pm ) WP(MD). No.32922 of 2025 K.KUMARESH BABU, J tta WP(MD).No.32922 of 2025 18.11.2025 4/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 08/12/2025 09:20:37 pm )