Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Andhra Pradesh - Subsection Section 19(13) in Andhra Pradesh Universities Act, 1991 (13)to charge and collect such tuition and other fees as may be prescribed by the Ordinances for admission to courses to study in the colleges and institutions of the University;
