Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45U] [Entire Act] Union of India - Subsection Section 45U(d) in The Banking Regulation Act, 1949 (d)any other matter for which provision has to be made for enabling the High Court to effectively exercise its functions under this Act.
