Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 46] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(39) in The General Clauses Act, 1897

(39)Official Gazette or Gazette shall mean the Gazette of India or the Official Gazette of a State;