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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

Bombay Presidency - Subsection

Section 19(1)(i) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(i)has failed to pay in any year, before the 31st day of March of that year, the rent of such land for that year, or