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Union of India - Section

Section 94 in Rules of Procedure and Conduct of Business in Lok Sabha

94. Scope of debate on motion for passing of Bill.

- The discussion on a motion that the Bill or as the case may be, the Bill as amended, be passed shall be confined to the submission of arguments either in support of the Bill or for the rejection of the Bill. The member while making the speech shall not refer to the details of the Bill further than is necessary for the purpose of arguments which shall be of a general character.