Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Himachal Pradesh - Subsection Section 14(5) in Himachal Pradesh Motor Vehicles Taxation Act, 1972 (5)A rebate of 5 percent shall be allowed to a person who is liable to pay tax under section 4 if he pays the tax for the entire year in one installment.
