Section 2(1)(i) in Orissa Municipal Corporation (Procedure and Conduct of Business) Rules, 2003

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(i) in Orissa Municipal Corporation (Procedure and Conduct of Business) Rules, 2003

(i)"Special meeting" means a meeting convened under Sub-section (2) of Section 14, Sub-section (1) of Section 20 and includes any other meeting held for the transaction of any particular business; and

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State of Odisha - Subsection

Section 2(1)(i) in Orissa Municipal Corporation (Procedure and Conduct of Business) Rules, 2003