Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116(3)] [Section 116] [Entire Act] State of Jammu-Kashmir - Subsection Section 116(3)(iii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (iii)Whether the punishment or the enhanced punishment imposed is adequate or inadequate or severe and pass speaking orders for