Delhi High Court - Orders
Nihal Singh vs Om Prakash & Ors on 18 May, 2023
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 306/2011
NIHAL SINGH ..... Appellant
Through: Mr Mahabir Singh Sr. Adv.
with Mr. Rakesh Dahiya and
Mr. Aditya Dahiya, Advocates
versus
OM PRAKASH & ORS ..... Respondents
Through: Mr. Amit Bhatia, Advocate for
Respondent No.1 To 3
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 18.05.2023 [Physical Hearing/ Hybrid Hearing]
1. It is more than 5:30 PM, therefore, it is not possible to hear the matter.
2. List for hearing on 01.09.2023.
MINI PUSHKARNA, J MAY 18, 2023 au This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 14:29:40