Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 16 in Notifications under Motor Vehicles Act and Rules 16. The door locks and the doorretention components fitted on cars and light passenger and commercial vehiclesshall be in accordance with IS 14225 : 1995.
